Rajesh Kumar Pal vs State Of U.P.
2011 Latest Caselaw 1503 ALL

Citation : 2011 Latest Caselaw 1503 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Rajesh Kumar Pal vs State Of U.P. on 4 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11649 of 2011
 

 
Petitioner :- Rajesh Kumar Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- U.K. Saxena
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

This is second bail application list before appropriate court, if possible, in the next cause list along with the record of first bail application.

Order Date :- 4.5.2011

Gss

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