Avanish vs State Of U.P.
2011 Latest Caselaw 1502 ALL

Citation : 2011 Latest Caselaw 1502 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Avanish vs State Of U.P. on 4 May, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8548 of 2011
 

 
Petitioner :- Avanish
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned AGA, list on 9th May 2011. In the meantime, he may file counter affidavit.

Order Date :- 4.5.2011

shailesh

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