Raj Kumar Rajput vs State Of U.P.
2011 Latest Caselaw 1496 ALL

Citation : 2011 Latest Caselaw 1496 ALL
Judgement Date : 4 May, 2011

Allahabad High Court

Raj Kumar Rajput vs State Of U.P. on 4 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11693 of 2011
 

 
Petitioner :- Raj Kumar Rajput
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- T.K. Mishra,H.K. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant put up this case on 11.5.2011 as fresh.

Order Date :- 4.5.2011

Gss

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