Balluram Ahirwar vs State Of U.P. And Others
2011 Latest Caselaw 96 ALL

Citation : 2011 Latest Caselaw 96 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Balluram Ahirwar vs State Of U.P. And Others on 7 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 13050 of 2011
 

 
Petitioner :- Balluram Ahirwar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ram Murat Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with the record of writ petition No.12995 of 2011.

Order Date :- 7.3.2011

SRY

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