Mordhwaj Kuashik vs State Of U.P. & Others
2011 Latest Caselaw 88 ALL

Citation : 2011 Latest Caselaw 88 ALL
Judgement Date : 7 March, 2011

Allahabad High Court

Mordhwaj Kuashik vs State Of U.P. & Others on 7 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12422 of 2011
 

 
Petitioner :- Mordhwaj Kuashik
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on Thursday. By that time, learned standing counsel shall obtain necessary instruction in the matter.

Order Date :- 7.3.2011

SRY

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