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M/S. Ginni Filaments Ltd. vs Commissioner, Of Income Tax-I, ...
2011 Latest Caselaw 718 ALL

Citation : 2011 Latest Caselaw 718 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
M/S. Ginni Filaments Ltd. vs Commissioner, Of Income Tax-I, ... on 31 March, 2011
Bench: Ferdino Inacio Rebello, Chief Justice, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT TAX No. - 1403 of 2004
 

 
Petitioner :- M/S. Ginni Filaments Ltd.
 
Respondent :- Commissioner, Of Income Tax-I, Agra
 
Petitioner Counsel :- S.K. Garg
 
Respondent Counsel :- S.C Ashok  Kumar 
 

 
Hon'ble Ferdino Inacio Rebello,Chief Justice
 
Hon'ble Prakash Krishna,J.

Dismissed.

For orders see our order of date passed in Writ Tax No. 1402 of 2004.

Order Date :- 31.3.2011

IB

 

 

 
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