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Saghir Ahmad & Another vs Judge, S.C.C. & Others
2011 Latest Caselaw 694 ALL

Citation : 2011 Latest Caselaw 694 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Saghir Ahmad & Another vs Judge, S.C.C. & Others on 31 March, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 11379 of 1999
 

 
Petitioner :- Saghir Ahmad & Another
 
Respondent :- Judge, S.C.C. & Others
 
Petitioner Counsel :- K.M. Garg
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Arguments of both the counsel have been heard.

Put up tomorrow to enable the learned counsel for the parties to give the case law.

Order Date :- 31.3.2011

P

 

 

 
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