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Rajeev Kumar vs State Of U.P. And Another
2011 Latest Caselaw 69 ALL

Citation : 2011 Latest Caselaw 69 ALL
Judgement Date : 4 March, 2011

Allahabad High Court
Rajeev Kumar vs State Of U.P. And Another on 4 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 21203 of 2008
 

 
Petitioner :- Rajeev Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Mrs. Swati Agrawal
 
Respondent Counsel :- Govt.Advocate,R.K.Kanojia,S.P. Singh,Shailendra Pt. Singh,Swetashwa Agarwal
 

 
Hon'ble Yogesh Chandra Gupta,J.

The case could not be taken up due to Advocates' strike.

Put up on 8.3.2011 before the appropriate Bench.

Order Date :- 4.3.2011

NS

 

 

 
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