Pravindra Kumar Awasthi vs State Of U.P. & Others
2011 Latest Caselaw 660 ALL

Citation : 2011 Latest Caselaw 660 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Pravindra Kumar Awasthi vs State Of U.P. & Others on 30 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 37782 of 2010
 

 
Petitioner :- Pravindra Kumar Awasthi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vinay Kumar Srivastava,Abhisekh Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks further time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 30.3.2011

SRY

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