Smt. Sunita vs State Of U.P. & Others
2011 Latest Caselaw 659 ALL

Citation : 2011 Latest Caselaw 659 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Smt. Sunita vs State Of U.P. & Others on 30 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL REVISION No. - 435 of 2003
 

 
Petitioner :- Smt. Sunita
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.B. Maurya
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. Learned counsel for the revisionist and leaned AGA are present. None is present for opp. party No.2.

List on 23.5.2011 peremptorily.

Order Date :- 30.3.2011

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