Shiv Ratan Sahgal vs Jugendra Kumar Sahgal
2011 Latest Caselaw 627 ALL

Citation : 2011 Latest Caselaw 627 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Shiv Ratan Sahgal vs Jugendra Kumar Sahgal on 30 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2721 of 2010
 

 
Petitioner :- Shiv Ratan Sahgal
 
Respondent :- Jugendra Kumar Sahgal
 
Petitioner Counsel :- Pankaj Agrawal
 
Respondent Counsel :- Rajeev Sharma
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the adjournment slip of counsel for the appellant.

Order Date :- 30.3.2011

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