Citation : 2011 Latest Caselaw 597 ALL
Judgement Date : 29 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 522 of 2007 Petitioner :- Zabir Respondent :- Chandra Pal & Others Petitioner Counsel :- Sanjay Kumar,A.A.Khan Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Appellant will take fresh steps to serve all the respondents by registered post within ten days.
Order Date :- 29.3.2011
NS
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