Collector vs Kripa Shankar And Others
2011 Latest Caselaw 588 ALL

Citation : 2011 Latest Caselaw 588 ALL
Judgement Date : 29 March, 2011

Allahabad High Court

Collector vs Kripa Shankar And Others on 29 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 280 of 1991
 

 
Petitioner :- Collector
 
Respondent :- Kripa Shankar And Others
 
Petitioner Counsel :- Sc,A.P. Singh
 
Respondent Counsel :- S.K.Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of Standing Counsel, list this case in the next cause list. In the meantime, he may comply with the order dated 25.3.2011.

Order Date :- 29.3.2011

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