Smt. Vimlesh Kumari vs State Of U.P. & Another
2011 Latest Caselaw 58 ALL

Citation : 2011 Latest Caselaw 58 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Smt. Vimlesh Kumari vs State Of U.P. & Another on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 32920 of 2009
 

 
Petitioner :- Smt. Vimlesh Kumari
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- P.C. Srivastava,Pankaj Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicant is present.

Issue notice to the opp. party No.2. Steps be taken within ten days.

List on 18.4.2011. Counter affidavit, if any, may be filed in the meanwhile.

Interim order granted earlier, is extended till the next date of listing.

Order Date :- 3.3.2011

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