Saurabh Singh vs Union Of India Thru Sec Ministry Of ...
2011 Latest Caselaw 568 ALL

Citation : 2011 Latest Caselaw 568 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Saurabh Singh vs Union Of India Thru Sec Ministry Of ... on 28 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 3520 of 2011
 

 
Petitioner :- Saurabh Singh
 
Respondent :- Union Of India Thru Sec Ministry Of Home Affairs And Others
 
Petitioner Counsel :- V. R. Tiwari
 
Respondent Counsel :- A. S. G. I.,Dr. K.P. Bajpai
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed to respondents for filing counter affidavit. Learned counsel for the petitioner shall inform Sri K.P. Bajpai, Advocate of this order.

List after one month with office report as to service on respondent No.4.

Order Date :- 28.3.2011

SRY

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