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Ram Awadh Ram vs State Of U.P. & Others
2011 Latest Caselaw 558 ALL

Citation : 2011 Latest Caselaw 558 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
Ram Awadh Ram vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 295 of 2011
 

 
Petitioner :- Ram Awadh Ram
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- K.K. Roy
 
Respondent Counsel :- C.S.C.,Aparna Burman,Satish Chaturvedi
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh case on 30.3.2011.

Order Date :- 28.3.2011

NS

 

 

 
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