Rakesh Kumar Gupta vs State Of U.P. And Anr.
2011 Latest Caselaw 553 ALL

Citation : 2011 Latest Caselaw 553 ALL
Judgement Date : 28 March, 2011

Allahabad High Court

Rakesh Kumar Gupta vs State Of U.P. And Anr. on 28 March, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 437 of 2011
 

 
Petitioner :- Rakesh Kumar Gupta
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Dinesh Bhaskar,Indresh Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of counsel for the appellant, put up this case as a fresh case on 4.4.2011.

Order Date :- 28.3.2011

Download the LatestLaws.com Mobile App