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Smt. Suman Lata vs State Of U.P. & Others
2011 Latest Caselaw 532 ALL

Citation : 2011 Latest Caselaw 532 ALL
Judgement Date : 28 March, 2011

Allahabad High Court
Smt. Suman Lata vs State Of U.P. & Others on 28 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL No. - 431 of 2011
 

 
Petitioner :- Smt. Suman Lata
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Kumar Mishra
 
Respondent Counsel :- C.S.C.,R.P.Shukla
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the request of Standing Counsel, put up this case as a fresh case on 4.4.2011.

In the meantime, instructions may be obtained.

Order Date :- 28.3.2011

NS

 

 

 
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