Kunwar Singh vs State Of U.P
2011 Latest Caselaw 441 ALL

Citation : 2011 Latest Caselaw 441 ALL
Judgement Date : 23 March, 2011

Allahabad High Court

Kunwar Singh vs State Of U.P on 23 March, 2011

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17562 of 2010
 

 
Petitioner :- Kunwar Singh
 
Respondent :- State Of U.P
 
Petitioner Counsel :- Anil Kumar Mishra
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Vikram Nath,J.

This case is wrongly listed today. By order dated 14.03.2011, it was directed that the case be listed after two months. The time has not expired.

List this case as per order dated 14.03.2011.

Order Date :- 23.3.2011

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