Const. 952530088 Govind Kumar And ... vs State Of U.P. And Others
2011 Latest Caselaw 430 ALL

Citation : 2011 Latest Caselaw 430 ALL
Judgement Date : 18 March, 2011

Allahabad High Court

Const. 952530088 Govind Kumar And ... vs State Of U.P. And Others on 18 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11751 of 2011
 

 
Petitioner :- Const. 952530088 Govind Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this matter after six weeks.

On the said date while filing reply to the writ petition, specific details shall be furnished as to what further follow-up action has been taken by the respondents pursuant to letter dated 28.02.2011.

Order Date :- 18.3.2011

SRY

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