Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Anita Yadav vs Noyal Yadav And Another
2011 Latest Caselaw 369 ALL

Citation : 2011 Latest Caselaw 369 ALL
Judgement Date : 17 March, 2011

Allahabad High Court
Smt. Anita Yadav vs Noyal Yadav And Another on 17 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 490 of 2010
 

 
Petitioner :- Smt. Anita Yadav
 
Respondent :- Noyal Yadav And Another
 
Petitioner Counsel :- Manish Chandra Tiwari,G.S. Chauhan
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

On the joint request of counsel for the parties, list this case in the week commencing 4th April, 2011. On the next date, counsel for both the parties may obtain instruction if the parties are willing for getting the matter referred to Mediation Centre or not.

Order Date :- 17.3.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter