Kameshwar Prasad Rai vs State Of U.P. & Others
2011 Latest Caselaw 335 ALL

Citation : 2011 Latest Caselaw 335 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Kameshwar Prasad Rai vs State Of U.P. & Others on 16 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21773 of 2009
 

 
Petitioner :- Kameshwar Prasad Rai
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anurag Yadav,B.N.Singh Rathore,Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Four weeks and no more time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next four weeks.

List this case after six weeks.

Order Date :- 16.3.2011

SRY

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