Kamla Devi vs State Of U.P. And Others
2011 Latest Caselaw 323 ALL

Citation : 2011 Latest Caselaw 323 ALL
Judgement Date : 16 March, 2011

Allahabad High Court

Kamla Devi vs State Of U.P. And Others on 16 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 15691 of 2011
 

 
Petitioner :- Kamla Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Raja Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Put up this matter on 24th March, 2011. By that time, learned standing counsel shall obtain necessary instructions in the matter.

Order Date :- 16.3.2011

SRY

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