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M/S Mukesh Builders vs Union Of India Through Secretary ...
2011 Latest Caselaw 229 ALL

Citation : 2011 Latest Caselaw 229 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
M/S Mukesh Builders vs Union Of India Through Secretary ... on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 16563 of 2007
 

 
Petitioner :- M/S Mukesh Builders
 
Respondent :- Union Of India Through Secretary (Railways) & Others
 
Petitioner Counsel :- Vinay Khare
 
Respondent Counsel :- Vinit Singh
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition to enable him to avail appropriate remedy as provided under the law.Permission is accorded.

The writ petition is dismissed as withdrawn.

Order Date :- 11.3.2011

sks-grade iv

 

 

 
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