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M/S Dinesh Constructions Company ... vs State Of U.P. Thru' Secy. (P.W.D.) ...
2011 Latest Caselaw 224 ALL

Citation : 2011 Latest Caselaw 224 ALL
Judgement Date : 11 March, 2011

Allahabad High Court
M/S Dinesh Constructions Company ... vs State Of U.P. Thru' Secy. (P.W.D.) ... on 11 March, 2011
Bench: D.S.R. Varma, Vikram Nath



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 10149 of 2008
 

 
Petitioner :- M/S Dinesh Constructions Company Thru' Prop. Dinesh Kumar
 
Respondent :- State Of U.P. Thru' Secy. (P.W.D.) & Others
 
Petitioner Counsel :- R.K. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

The case is passed over on the request  of learned counsel for the petitioner.

List after two  weeks.

Order Date :- 11.3.2011

sks-grade iv

 

 

 
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