Sita Devi Memorial Shiksha ... vs State Of U.P. & Others
2011 Latest Caselaw 223 ALL

Citation : 2011 Latest Caselaw 223 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

Sita Devi Memorial Shiksha ... vs State Of U.P. & Others on 11 March, 2011

Bench: D.S.R. Varma, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 5568 of 2008
 

 
Petitioner :- Sita Devi Memorial Shiksha Sansthan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manu Khare
 
Respondent Counsel :- C.S.C.,A.R. Dubey,R.P.Singh
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

Passed over on the illness slip of Mr. R.P. Singh, learned counsel for the respondent.

List in the next cause list.

Order Date :- 11.3.2011

sks-grade iv

Download the LatestLaws.com Mobile App