Rahdey Shyam vs State Of U.P. & Others
2011 Latest Caselaw 221 ALL

Citation : 2011 Latest Caselaw 221 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

Rahdey Shyam vs State Of U.P. & Others on 11 March, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 14736 of 2011
 

 
Petitioner :- Rahdey Shyam
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anurag Pathak
 
Respondent Counsel :- C.S.C.,Rama Kant Tiwari
 

 
Hon'ble Bala Krishna Narayana,J.

Against the impugned order the petitioner has got an alternative remedy of filing a revision before the Board of Revenue.

The writ petition is dismissed on the ground of alternative remedy.

The certified copy of the impugned order shall be returned to the learned counsel for the petitioner.

Order Date :- 11.3.2011

Bhaskar

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