Surinder Education Society And ... vs State Of U.P. & Others
2011 Latest Caselaw 218 ALL

Citation : 2011 Latest Caselaw 218 ALL
Judgement Date : 11 March, 2011

Allahabad High Court

Surinder Education Society And ... vs State Of U.P. & Others on 11 March, 2011

Bench: D.S.R. Varma, Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 8290 of 2008
 

 
Petitioner :- Surinder Education Society And Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rahul Sripat
 
Respondent Counsel :- C.S.C.,A.K. Mishra,Satish Chaturvedi
 

 
Hon'ble D.S.R. Varma,J.

Hon'ble Vikram Nath,J.

Sri Mahendra Rai, holding brief of Sri A.K. Misra, learned counsel for the respondent-ADA, prays for and is allowed 2 weeks' time to file counter affidavit.

List in the week commencing 28.3.2011.

Order Date :- 11.3.2011

sks-grade iv

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