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Saroj Kumar Jaiswal vs State Of U.P. & Another
2011 Latest Caselaw 185 ALL

Citation : 2011 Latest Caselaw 185 ALL
Judgement Date : 10 March, 2011

Allahabad High Court
Saroj Kumar Jaiswal vs State Of U.P. & Another on 10 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 8928 of 2011
 

 
Petitioner :- Saroj Kumar Jaiswal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Riyajuddin Ansari,J. A. Azmi
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated  15.02.2011, in place of date "04.06.2010" occurring in third line of first paragraph, it be read as "21.06.2010".

Order Date :- 10.3.2011

SRY

 

 

 
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