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Mohd. Masroor vs Farhan Ahmad And Others
2011 Latest Caselaw 184 ALL

Citation : 2011 Latest Caselaw 184 ALL
Judgement Date : 10 March, 2011

Allahabad High Court
Mohd. Masroor vs Farhan Ahmad And Others on 10 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 14487 of 2011
 

 
Petitioner :- Mohd. Masroor
 
Respondent :- Farhan Ahmad And Others
 
Petitioner Counsel :- Chetan Chatterjee
 

 
Hon'ble Rajes Kumar,J.

Sri Ashish Kumar Singh, Advocate, states that he has filed caveat on behalf of the respondents and requested that the matter may be taken up on Monday.

Put up on Monday i.e. on 14.3.2011 as fresh.

Order Date :- 10.3.2011

OP

 

 

 
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