Bihari Lal vs State Of U.P.Through The ...
2011 Latest Caselaw 164 ALL

Citation : 2011 Latest Caselaw 164 ALL
Judgement Date : 9 March, 2011

Allahabad High Court

Bihari Lal vs State Of U.P.Through The ... on 9 March, 2011

Bench: Rajiv Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 3727 of 2010
 

 
Petitioner :- Bihari Lal
 
Respondent :- State Of U.P.Through The Collector Unnao And Ors.
 
Petitioner Counsel :- Ashok Kumar Verma
 
Respondent Counsel :- C.S.C.,Sharad Tewari
 

 
Hon'ble Rajiv Sharma,J.

As the application is misconceived, it is rejected.

Order Date :- 9.3.2011

lakshman

Download the LatestLaws.com Mobile App