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Arun Kumar Pathak vs State Of U.P. And Others
2011 Latest Caselaw 160 ALL

Citation : 2011 Latest Caselaw 160 ALL
Judgement Date : 9 March, 2011

Allahabad High Court
Arun Kumar Pathak vs State Of U.P. And Others on 9 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14286 of 2011
 

 
Petitioner :- Arun Kumar Pathak
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Syed Fahim Ahmad
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit.

List this case after six weeks.

On the next date while filing counter affidavit, respondent Nos. 2 and 3 shall give full details in respect of the existing vacancies in the establishment concerned.

Order Date :- 9.3.2011

SRY

 

 

 
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