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Smt. Gudiya Sharma vs State Of U.P. And Others
2011 Latest Caselaw 157 ALL

Citation : 2011 Latest Caselaw 157 ALL
Judgement Date : 9 March, 2011

Allahabad High Court
Smt. Gudiya Sharma vs State Of U.P. And Others on 9 March, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 14131 of 2011
 

 
Petitioner :- Smt. Gudiya Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.C. Kushwaha,Pankaj Kushwaha
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 9.3.2011

SRY

 

 

 
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