Constable 980591576 Vivek Kumar ... vs State Of U.P. And Others
2011 Latest Caselaw 125 ALL

Citation : 2011 Latest Caselaw 125 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Constable 980591576 Vivek Kumar ... vs State Of U.P. And Others on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 11187 of 2011
 

 
Petitioner :- Constable 980591576 Vivek Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Amit Kumar Singh,Jaswant Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter along with the record of writ petition No.11183 of 2011, showing the names of respective counsels in both the cases along with cause title.

Order Date :- 8.3.2011

SRY

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