Shri Gopalodasin Sanskrit ... vs State Of U.P. And Others
2011 Latest Caselaw 2384 ALL

Citation : 2011 Latest Caselaw 2384 ALL
Judgement Date : 30 June, 2011

Allahabad High Court

Shri Gopalodasin Sanskrit ... vs State Of U.P. And Others on 30 June, 2011

Bench: Sheo Kumar Singh, Rajesh Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 11472 of 2011
 

 
Petitioner :- Shri Gopalodasin Sanskrit Mahavidyalaya Thru' Man.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vivek Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajesh Chandra,J.

Learned counsel for the petitioner prays for and is allowed time to file a supplementary affidavit regarding the details of writ petitions.

Put up on 7th July, 2011 before the appropriate Bench.

Order Date :- 30.6.2011

Akv

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