Alok Gupta And Another vs State Of U.P.
2011 Latest Caselaw 2378 ALL

Citation : 2011 Latest Caselaw 2378 ALL
Judgement Date : 30 June, 2011

Allahabad High Court

Alok Gupta And Another vs State Of U.P. on 30 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14774 of 2011
 

 
Petitioner :- Alok Gupta And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- H.K. Shrama,Manu Sharma
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request of learned counsel for the applicant put up this case as fresh on 7.7.2011.

Order Date :- 30.6.2011

Gss

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