Rakesh Pal @ Ramesh Pal vs State Of U.P.
2011 Latest Caselaw 2354 ALL

Citation : 2011 Latest Caselaw 2354 ALL
Judgement Date : 27 June, 2011

Allahabad High Court

Rakesh Pal @ Ramesh Pal vs State Of U.P. on 27 June, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16236 of 2011
 

 
Petitioner :- Rakesh Pal @ Ramesh Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.P. Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Praveen Kumar singh on behalf of the complainant is taken on record.

Learned counsel for the applicant wants to file supplementary affidavit annexing the statement of the injured witness. As prayed put up this case as fresh on 4.7.2011.

Order Date :- 27.6.2011

Gss

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