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M/S K. Infrastructure & ... vs U.P. State Bridge Corporation ...
2011 Latest Caselaw 2334 ALL

Citation : 2011 Latest Caselaw 2334 ALL
Judgement Date : 22 June, 2011

Allahabad High Court
M/S K. Infrastructure & ... vs U.P. State Bridge Corporation ... on 22 June, 2011
Bench: Dilip Gupta, Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 34629 of 2011
 

 
Petitioner :- M/S K. Infrastructure & Construction Company
 
Respondent :- U.P. State Bridge Corporation Ltd. And Others
 
Petitioner Counsel :- Pradip Kumar Srivastava
 
Respondent Counsel :- Anubhav Shukla
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Pankaj Mithal,J.

As prayed by learned counsel for the petitioner, place it as fresh on 12.7.2011 to enable the learned counsel to place before the Court the tender documents referred to in  the terms and conditions, so that it  can be ascertained  whether  there is an  arbitration clause in the agreement.

Order Date :- 22.6.2011

Gss

 

 

 
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