Amit Kumar Alias Jhony vs State Of U.P.
2011 Latest Caselaw 2326 ALL

Citation : 2011 Latest Caselaw 2326 ALL
Judgement Date : 17 June, 2011

Allahabad High Court

Amit Kumar Alias Jhony vs State Of U.P. on 17 June, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15460 of 2011
 

 
Petitioner :- Amit Kumar Alias Jhony
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kandarp Srivastava,Kamlesh Kumar
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

On the request made by learned counsel for the applicant, list his case in the month of July, 2011 showing the name of Sri B.P. Verma for the informant.

Order Date :- 17.6.2011

Gss

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