Rajeshwar And Another vs State Of U.P.
2011 Latest Caselaw 2325 ALL

Citation : 2011 Latest Caselaw 2325 ALL
Judgement Date : 16 June, 2011

Allahabad High Court

Rajeshwar And Another vs State Of U.P. on 16 June, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15326 of 2011
 

 
Petitioner :- Rajeshwar And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Rajesh Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Learned counsel for the applicants prays that the matter be taken up as fresh on Monday.

Put up this case on Monday i.e. 20.6.2011.

Order Date :- 16.6.2011

Gss

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