Mehraj vs State Of U.P.
2011 Latest Caselaw 2324 ALL

Citation : 2011 Latest Caselaw 2324 ALL
Judgement Date : 16 June, 2011

Allahabad High Court

Mehraj vs State Of U.P. on 16 June, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15410 of 2011
 

 
Petitioner :- Mehraj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Pawan Kumar Shukla
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Learned AGA prays for and is granted three weeks time to fie counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the 3rd week of July, 2011.

Order Date :- 16.6.2011

Gss

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