Shekhar Singh @ Shailendra ... vs State Of U.P.
2011 Latest Caselaw 2323 ALL

Citation : 2011 Latest Caselaw 2323 ALL
Judgement Date : 16 June, 2011

Allahabad High Court

Shekhar Singh @ Shailendra ... vs State Of U.P. on 16 June, 2011

Bench: Amreshwar Pratap Sahi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15304 of 2011
 

 
Petitioner :- Shekhar Singh @ Shailendra Shekhar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vipin Kumar Singh,Rajneesh Kumar Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

On the request made by learned counsel for the applicant put up this case in the month of July, 2011.

Order Date :- 16.6.2011

Gss

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