Badloo Verma (Badloo Ram Verma) vs The State Of U.P
2011 Latest Caselaw 2313 ALL

Citation : 2011 Latest Caselaw 2313 ALL
Judgement Date : 10 June, 2011

Allahabad High Court

Badloo Verma (Badloo Ram Verma) vs The State Of U.P on 10 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 3751 of 2011
 

 
Petitioner :- Badloo Verma (Badloo Ram Verma)
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- Manoj Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devi Prasad Singh,J.

Four weeks time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.

List in the first week of July, 2011.

Order Date :- 10.6.2011

Rajneesh AR-PS)

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