Satosh Kumar Tripathi vs The State Of U.P.
2011 Latest Caselaw 2289 ALL

Citation : 2011 Latest Caselaw 2289 ALL
Judgement Date : 10 June, 2011

Allahabad High Court

Satosh Kumar Tripathi vs The State Of U.P. on 10 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 2757 of 2011
 

 
Petitioner :- Satosh Kumar Tripathi
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Rishad Murtaza
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Devi Prasad Singh,J.

Two weeks time is allowed to file counter affidavit.

List in the week commencing 27.6.2011.

Order Date :- 10.6.2011

Rajneesh AR-PS)

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