Santosh Singh vs State Of U.P.
2011 Latest Caselaw 2287 ALL

Citation : 2011 Latest Caselaw 2287 ALL
Judgement Date : 10 June, 2011

Allahabad High Court

Santosh Singh vs State Of U.P. on 10 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 4161 of 2011
 

 
Petitioner :- Santosh Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemant Kr. Misra,Arti Ganguly
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devi Prasad Singh,J.

List along with previous record in the month of July, 2011 before the appropriate Bench.

In the meantime, respondents may file counter affidavit.

Order Date :- 10.6.2011

Rajneesh AR-PS)

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