Karan Agrawal vs Rajesh Agrawal & Another
2011 Latest Caselaw 3296 ALL

Citation : 2011 Latest Caselaw 3296 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

Karan Agrawal vs Rajesh Agrawal & Another on 29 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1586 of 2006
 

 
Petitioner :- Karan Agrawal
 
Respondent :- Rajesh Agrawal & Another
 
Petitioner Counsel :- Pankaj Srivastava,Satish Chaturvedi
 
Respondent Counsel :- Arun Prakash
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal was dismissed on 24.5.2011 for non-prosecution as the paper books were not filed. The appellant has filed an application to recall this order. The cause shown is sufficient. The order dated 24.5.2011 is recalled subject to payment of Rs.250/- as cost to the High Court Legal Services Committee. The cost may be paid within a week.

The paper book may be filed within a month.

Order Date :- 29.7.2011

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