Smt. Neelam Tiwari vs Shri Rakesh Pathak
2011 Latest Caselaw 3278 ALL

Citation : 2011 Latest Caselaw 3278 ALL
Judgement Date : 29 July, 2011

Allahabad High Court

Smt. Neelam Tiwari vs Shri Rakesh Pathak on 29 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- FIRST APPEAL No. - 628 of 2005
 

 
Petitioner :- Smt. Neelam Tiwari
 
Respondent :- Shri Rakesh Pathak
 
Petitioner Counsel :- P.N. Khare,Amit Kumar,Renu Rajat
 
Respondent Counsel :- A.C.Mishra,Jitendra Prasad
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal was dismissed for default on 16.4.2011. The appellant has filed an application to recall this order. The cause shown is sufficient. The order dated 16.4.2011 is recalled subject to payment of Rs.250/- as cost to the High Court Legal Services Committee. The cost may be paid within a week.

List this case for hearing after a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been deposited.

Order Date :- 29.7.2011

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