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Sukh Lal vs State Of U.P. And Others
2011 Latest Caselaw 3276 ALL

Citation : 2011 Latest Caselaw 3276 ALL
Judgement Date : 29 July, 2011

Allahabad High Court
Sukh Lal vs State Of U.P. And Others on 29 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42220 of 2011
 

 
Petitioner :- Sukh Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shri Kant Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 12.9.2011.

Order Date :- 29.7.2011

OP

 

 

 
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