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Icici Lombard General Insurance ... vs Smt. Reshamwati And Others
2011 Latest Caselaw 3236 ALL

Citation : 2011 Latest Caselaw 3236 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Icici Lombard General Insurance ... vs Smt. Reshamwati And Others on 28 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1127 of 2011
 

 
Petitioner :- Icici Lombard General Insurance Co. Ltd.
 
Respondent :- Smt. Reshamwati And Others
 
Petitioner Counsel :- Amit Manohar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri Amit Manohar, learned counsel for the appellant, the case is directed to be put up as fresh on 16th August, 2011.

Order Date :- 28.7.2011

NS

 

 

 
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