Jagdish Prasad Mishra vs Principal Chief Conservator, Of ...
2011 Latest Caselaw 3230 ALL

Citation : 2011 Latest Caselaw 3230 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Jagdish Prasad Mishra vs Principal Chief Conservator, Of ... on 28 July, 2011

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 177 of 2003
 

 
Petitioner :- Jagdish Prasad Mishra
 
Respondent :- Principal Chief Conservator, Of Front U.P. Lucknow
 
Petitioner Counsel :- P.K. Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

(C.M.Application No. 73858/2011)

Application is allowed.

Writ petition is dismissed as not pressed.

Order Date :- 28.7.2011

GSY

Hon'ble Shri Narayan Shukla,J.

Dismissed as not pressed vide order of date of passed on (C.M.Application No. 73858/2011.

Order Date :- 28.7.2011

GSY

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